Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 387] [Entire Act] State of Rajasthan - Subsection Section 387(iii) in Rajasthan Land Revenue (Land Records) Rules, 1957 (iii)Whether estates assessed to revenue have been expunged from the register and whether the order of resumption has been correctly applied;