Section 6 in The New Mangalore Port Employees (Festival Advances) Amendment Regulations, 2005
6. Amount of Advance: The amount of Advance which may be granted to an employee or an officer shall be fixed by the Board from time to time.
Foot Note : Principal Regulations were published in the Gazette of India under GSR No. 104(E) dated 21st February, 1994 and subsequently amended vide.(1)GSR No. 366(E) dated 16-05-2001.
