Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29(8)] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(8)(b) in Tamil University Act, 1982

(b)make recommendation to the Syndicate on every proposal involving investment or expenditure for which no provision-has been made in the annual financial estimates or which involves expenditure in excess of the amount provided for in the annual financial estimates;