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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(8) in Tamil University Act, 1982

(8)The Finance Committee shall, -
(a)review the financial position of the University from time to time;
(b)make recommendation to the Syndicate on every proposal involving investment or expenditure for which no provision-has been made in the annual financial estimates or which involves expenditure in excess of the amount provided for in the annual financial estimates;
(c)prescribe the methods and procedure and forms for maintaining the accounts of the University;
(d)make recommendation to the Syndicate on all matters relating to the .finances of the University; and
(e)perform such other function as may be prescribed.