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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

Bengal Presidency - Subsection

Section 18(1)(b) in The Bengal Agricultural And Sanitary Improvement Act, 1920

(b)the [State Government] [Words substituted by the Government of India (Adaptation of Indian Laws) Order, 1937 and the Adaptation of Laws Order, 1950, respectively.],