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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Uttar Pradesh - Subsection

Section 43(4) in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

(4)An employee shall not leave his work place till completion of his work, otherwise the employee of next shift, as the case may be, relives from his present duty.