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State of Uttar Pradesh - Section

Section 43 in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

43. Attendance Rules.

- Management may by order direct the working attendance for employees of different categories to make attendance.
(1)All employees shall comply the directions issued from time to time by the management in connection with marking attendance, time keeping of all employees.
(2)Every employee shall mark attendance daily according to the manner directed from time to time by the management.
(3)Immediately after marking the attendance, every employee has to report for his work at the place notified by the management and prepared for work.
(4)An employee shall not leave his work place till completion of his work, otherwise the employee of next shift, as the case may be, relives from his present duty.
(5)If an employee is found absent from his work place without any reason, then he shall be treated absent from duty and he may be punished, as well as he shall not be entitled to get wage/pay for such period of absence.Part-VI Conduct and Discipline