Himachal Pradesh High Court
Shammi Sood vs . Abhishek Vashishta & Another on 14 March, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Shammi Sood Vs. Abhishek Vashishta & Another .
CMPMO No. 282 of 2021 14.3.2022 Present: Mr.Rajinder Singh Chandel, Advocate, for the petitioner.
Mr.Romesh Verma, Advocate, for the respondents.
CMPMO No. 282 of 2021 & CMP No. 13530 of 2021 r On persuasive request of learned counsel for the petitioner, one week time is granted to file rejoinder, failing which right to file rejoinder shall stand closed, as petitioner is enjoying interim protection granted by the Court.
List for consideration on 29th March, 2022.
(Vivek Singh Thakur), Judge.
14th March, 2022 (Keshav) ::: Downloaded on - 14/03/2022 20:14:57 :::CIS