Bombay High Court
Harish Jethalal Babariya And 5 Ors vs State Of Maharashtra And 2 Ors on 27 March, 2019
Bench: A.S. Oka, M.S. Sanklecha
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
PUBLIC INTEREST LITIGATION NO. 140 OF 2006
Janhit Manch And 3 Ors. ....Petitioner
V/S
Brihanmumbai Municipal Corporation And Anr. ....Respondent
WITH WRIT PETITION LODGING NO. 1332 OF 2017 Baban S Rahatwal And 17 Ors ....Petitioner V/S The Commissioner, Municipal Coproation Of Gr ....Respondent Mumbai And 3 Ors WITH WRIT PETITION NO. 2638 OF 2016 Panchsheel Nagar (sra) Co-op.hsg.society ....Petitioner (proposed) V/S State Of Maharashtra And 6 Ors. ....Respondent WITH PUBLIC INTEREST LITIGATION NO. 81 OF 2017 Mohammed Arif (alias) Naseem Khan And 2 Ors ....Petitioner V/S The State Of Maharashtra And 4 Ors ....Respondent WITH WRIT PETITION LODGING NO. 3314 OF 2017 Page 1/7 ::: Uploaded on - 27/03/2019 ::: Downloaded on - 28/03/2019 04:48:02 ::: Ramprasad Mishra And 36 Ors ....Petitioner V/S Assistant Engineer, Assistant Municipal ....Respondent Commissioners Office And 4 Ors WITH WRIT PETITION LODGING NO. 3368 OF 2017 Namrata Bhagwan Tambe And 2 Ors ....Petitioner V/S Assistant Engineer Assistant Municipal ....Respondent Commissioners Office And 5 Ors WITH WRIT PETITION NO. 1664 OF 2018 Zaidunnisaabdul Aziz Ansari And Anr. ....Petitioner V/S The Municipal Corporation Of Gr. Mumbai And ....Respondent 5 Ors.
WITH WRIT PETITION LODGING NO. 3108 OF 2017 Ulhas Vasant Salvi And 5 Ors ....Petitioner V/S Assistant Engineer Assistant Municipal ....Respondent Commissioners Office And 5 Ors WITH WRIT PETITION LODGING NO. 3278 OF 2017 Sandesh R. Khadpe ....Petitioner V/S The State Of Maharashtra And 2 Ors. ....Respondent Page 2/7 ::: Uploaded on - 27/03/2019 ::: Downloaded on - 28/03/2019 04:48:02 ::: WITH WRIT PETITION LODGING NO. 3301 OF 2017 Sandeep Shivaji Shirke And 34 Ors ....Petitioner V/S Assistant Engineer Assistant Municipal ....Respondent Commissioner Office And 5 Ors WITH WRIT PETITION LODGING NO. 3316 OF 2017 Srimati Asha Vinyak Thorat And 52 Ors ....Petitioner V/S Assistant Engineer Assistant Municipal ....Respondent Commissioners Office And 5 Ors WITH WRIT PETITION LODGING NO. 3350 OF 2017 Krishna Tukaram Ahire And 14 Ors ....Petitioner V/S Assistant Engineer Assistant Municipal ....Respondent Commissioner Office Mcgm And 5 Ors WITH WRIT PETITION LODGING NO. 3390 OF 2017 Datta Maruti Pathade And 18 Ors. ....Petitioner V/S Assistant Engineer Asstt. Municipal ....Respondent Commissioners And 5 Ors.
WITH WRIT PETITION LODGING NO. 385 OF 2018 Page 3/7 ::: Uploaded on - 27/03/2019 ::: Downloaded on - 28/03/2019 04:48:02 ::: Ramallu Chilka And 5 Ors ....Petitioner V/S Assistant Engineer, Assistant Municipal ....Respondent Commissioners Office And 5 Ors WITH WRIT PETITION LODGING NO. 2475 OF 2018 Sakharam Laxman Kangane And 5 Ors ....Petitioner V/S Municipal Corporation Of Gr.mumbai And 3 Ors ....Respondent WITH WRIT PETITION LODGING NO. 3353 OF 2018 Shahaji Jyotiram Sawant And 2 Ors ....Petitioner V/S Municipal Corporation Of Greater Mumbai And ....Respondent 3 Ors WITH WRIT PETITION LODGING NO. 1158 OF 2017 Vishwanath Pandurang Dede And 62 Ors ....Petitioner V/S The Commissioner, Municipal Corporation Of ....Respondent Greater Mumbai And 3 Ors WITH NOTICE OF MOTION (WRIT PETITION) LODGING NO. 622 OF 2018 In WRIT PETITION LODGING NO . 874 OF 2018 Anita Dattatray Dhole And 6 Ors ....Petitioner V/S Page 4/7 ::: Uploaded on - 27/03/2019 ::: Downloaded on - 28/03/2019 04:48:02 ::: Municipal Corporation Of Greater Mumbai And ....Respondent 3 Ors WITH NOTICE OF MOTION (WRIT PETITION) LODGING NO. 683 OF 2018 In WRIT PETITION LODGING NO . 3055 OF 2017 Harish Jethalal Babariya And 5 Ors ....Petitioner V/S State Of Maharashtra And 2 Ors ....Respondent WITH WRIT PETITION LODGING NO. 3055 OF 2017 Harish Jethalal Babariya And 5 Ors ....Petitioner V/S State Of Maharashtra And 2 Ors ....Respondent None for petitioner in PIL/140/2006 Ms Ronita Bhattacharya & Mr. Kranti L. C. for petitioner in WPL/874/2018, WPL/3108, WPL/3314, WPL/385/2018 & WPL/2475/18 Mr. Shubham Kaushal I/b Mr. Kranti L.C. for petitioner in WPL/3368/2017, WPL/3390/2017, WPL/3301/2017, WPL/3316/2017 & WPL/3350/2017 Mr. Nikhil Patil a/w Mr. Prabhakar Jadhav for petitioner in WPL/3278/2017 Mr. Vinod Sangvikar a/w Mr. Yogesh Morbale and Rayyan Nasir for applicant in NMW/683/2018 Mr. Sanjeev Sawant I/b Mr. Himanshu Kode for Petitioner in WPL/1158/2017, WPL/1332/2017, Mr. Prashant V. Malik a/w Mr. Irfan Ansari a/w Mr. Vaibhav Shah a/w Mr. M.A.Siddiquis for petitioner in WP/1664/2018 Mr. A.Y. Sakhare, Sr. Adv. A/w Mr. Sagar Patil for respondent Page 5/7 ::: Uploaded on - 27/03/2019 ::: Downloaded on - 28/03/2019 04:48:02 ::: BMC in all matters Mr. Girish Godbole, Spl. Counsel a/w Ms. P.H. Kantharia, G.P. And Mr. L.T.Satelkar, AGP for respodent State in PIL/140/2006 Mr. Girish Godbole, Spl. Counsel a/w Ms. Geeta Shastri, Addl. G.P. for respondent state in WPL/1158/2017, WP/1664/18 & WPL/2475/18 Mr. Girish Godbole, Spl. Counsel a/w Mr. A.L.Patki, Addl.G.P. for respodent State in WPL/874/2018 & WP/3353/2018 Mr. Girish Godbole, Spl. Counsel a/w Ms. Deepali Patankar, Asst. to G.P. for res. state in WPL/3314/17 & WPL/3278/17, WPL/3108/17 Mr. Girish Godbole, Spl. Counsel a/w Mr. Hemant Haryan, AGP for respondent state in WPL/3316/17 Mr. Girish Godbole, Spl. Counsel a/w Mr. Sukanta Karmakar, AGP for resp. State in WPL/1332/2017, WPL/3301/2017 & WPL/3350/17 Mr. Girish Godbole, Spl. Counsel a/w Mr. S.B.Gore for respondent state in WPL/3368/17 Mr. Girish Godbole, Spl. Counsel a/w Mr. Manish Upadhyay, AGP for respondent state in WPL/3390/17 & WPL/3055/2017 Mr. Girish Godbole, Spl. Counsel a/w Mr. Himanshu Takke, AGP for respondent state in WPL/385/18 Ms. Sharmila Deshmukh a/w Ms. Jaya Bagwe for respondent no. 3 in WPL/874/18, WPL/2475/18 & WPL/3353/2018 & for Respondent no. 6 & 7 in WPL/1158/17 & WPL/1332/2017 Mr. A.P.Kulkarni for respodent no. 3 in WPL/1158/17, WPL/1332/17, WPL/3278/17 & for respondent no. 4 in WPL/3108/17, WPL/3314/17, WPL/3316/17, WPL/3350/17, WPL/3368/17, WPL/3390/17 & for respodent no. 5 in WPL/3301/17, Mr. Anoop Patil a/w Mr. A.V. Sakolkar for respondent no. 4 in WPL/385/18 Ms. Janhavi Rane for respondent no. 5 in WPL/3108 Page 6/7 ::: Uploaded on - 27/03/2019 ::: Downloaded on - 28/03/2019 04:48:02 ::: CORAM : A.S. OKA & M.S. SANKLECHA, JJ DATE : 27th March, 2019 P.C. :
Place the matter on 02/04/2019 at 3.00 p.m. for passing orders ( ASSOCIATE ) Page 7/7 ::: Uploaded on - 27/03/2019 ::: Downloaded on - 28/03/2019 04:48:02 :::