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State of Haryana - Section

Section 13 in The Haryana Canal and Drainage Rules, 1976

13. Limit of length of watercourse. [Section 26(1)].

- Water shall not ordinary by granted to lands where the length of watercourse from its head to its points of contact with the field exceeds three kilometres.
(2)In the sandy areas where the field cannot be served upto three kilometres through watercourse, application should not be refused merely on the ground that the land lies within three kilometres from the head of the watercourse to its point of contact with the field.