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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Haryana - Subsection

Section 13(2) in The Haryana Canal and Drainage Rules, 1976

(2)In the sandy areas where the field cannot be served upto three kilometres through watercourse, application should not be refused merely on the ground that the land lies within three kilometres from the head of the watercourse to its point of contact with the field.