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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(d) in The Rajasthan Legislative Assembly Pensioner Members (Free Transit by Road Transport Service and Medical Facilities) Rules, 1989

(d)"Secretary" means the Secretary, Rajasthan Legislative Assembly and specially empowered by the Speaker to perform the functions of the Secretary under these rules;