Section 11(2)(d) in U.P. Jagadguru Rambhadracharya Handicapped University Act, 2001

[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

(d)two nominees of the Board of Governors, one of whom shall be nominated as the convenor of the Committee by the Board of Governors.

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