Section 11(2) in U.P. Jagadguru Rambhadracharya Handicapped University Act, 2001
(2)The Committee referred to in sub-section (1) shall consist of the following persons, namely:(a)one person nominated by the Chancellor;(b)Principal Secretary and Commissioner to the State Government in the Social Welfare Department;(c)the Secretary to the State Government in the Information Technology and Electronics Department;(d)two nominees of the Board of Governors, one of whom shall be nominated as the convenor of the Committee by the Board of Governors.
