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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Tamilnadu - Subsection

Section 42(c) in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

(c)The college shall satisfy the University that the first batch of students of B. Pharmacy degree course of study have passed out of the college at the time of application for affiliation of M. Pharmacy degree course is made.