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Union of India - Section

Section 2 in The Indian Post Office Rules, 1933

2.

(1)For letters, letter cards and post cards whether registered or unregistered posted for transmission by air at any post office in India, no additional air mail fee is Chargeable.
(2)On postal articles other than letters, letter cards, and post cards posted for transmission by air at any post office in India, an air mail fee of rupee 2/- for the first fifty grams or fraction thereof and Rs. 1/- for every additional fifty grams or fraction thereof, shall be chargeable in addition to the postage and other charges payable under the rules.