Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(1) in The Indian Post Office Rules, 1933 (1)For letters, letter cards and post cards whether registered or unregistered posted for transmission by air at any post office in India, no additional air mail fee is Chargeable.
