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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 49(b) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(b)protecting the life and property of the public, including the persons engaged in execution and maintenance of projects/schemes for generation of power, irrigation and water supply units, hydraulic works etc.; and