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Bombay High Court

Ratnakar Gajanan Dolas vs Vijaykumar Dattatraya Rawoot on 28 June, 2022

Author: B.P. Colabawalla

Bench: B.P. Colabawalla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

  INTERIM APPLICATION LODGING NO. 2384 OF 2022
                       In
        GUARDIANSHIP PETITION. 8 OF 2021

 Vijaykumar Dattatraya Rawoot                         ....PETITIONER
            V/S
 Ratnakar Gajanan Dolas                             ....RESPONDENT

WITH INTERIM APPLICATION LODGING NO. 2092 OF 2022 In GUARDIANSHIP PETITION. 8 OF 2021 Ratnakar Gajanan Dolas ....PETITIONER V/S Vijaykumar Dattatraya Rawoot ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 2390 OF 2022 In GUARDIANSHIP PETITION. 8 OF 2021 Vijaykumar Dattatraya Rawoot ....PETITIONER V/S Ratnakar Gajanan Dolas ....RESPONDENT W3LEGAL LLP for applicant for Respondent CORAM : HON'BLE SHRI JUSTICE B.P. COLABAWALLA J DATE : 28th June, 2022 Page 1/2 ::: Uploaded on - 28/06/2022 ::: Downloaded on - 29/06/2022 08:10:13 ::: P.C. :

S. O. to 30/06/2022 ( H. O. B.).
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 28/06/2022 ::: Downloaded on - 29/06/2022 08:10:13 :::