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State of Odisha - Section

Section 13 in The Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Rules, 1973

13. Determination of valuation of houses, structures, trees, wells, etc., under Sub-clause (ii) of Clause (c) of Sub-Section (2) of Section 6.

(1)The valuation of the houses, structures, trees, wells and other improvements existing on land shall be the market value thereof.
(2)The Assistant Consolidation Officer shall determine such valuation after local enquiry and field inspection in the company of as many landowners as he may be able to collect and in consultation with the Consolidation Committee.