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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(2) in The Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Rules, 1973

(2)The Assistant Consolidation Officer shall determine such valuation after local enquiry and field inspection in the company of as many landowners as he may be able to collect and in consultation with the Consolidation Committee.