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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(c) in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970

(c)In female Homes or Shelters admission shall be restricted, as far as possible, to the age groups of 14 to 45 years.