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State of Rajasthan - Section

Section 11 in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970

11. Restriction on admission.

(a)Mental cases and persons suffering from leprosy and other infectious or communicable disease shall not be admitted into these Homes or Shelters.
(b)No person shall be allowed admission except under rule 10(a) and (e) unless adequate investigation at the Shelters and the Homes have been made by a duly trained worker.
(c)In female Homes or Shelters admission shall be restricted, as far as possible, to the age groups of 14 to 45 years.
(d)In a male After - care Home persons above 45 years will not be admitted.