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[Cites 0, Cited by 0] [Section 29(6)] [Section 29] [Entire Act]

State of Uttar Pradesh - Subsection

Section 29(6)(iv) in New Okhla Industrial Development Area Building Regulations, 2010

(iv)In the Residential Plots with in the permissible FAR and Ground Coverage equivalent of 40 % area of rear Set Back construction shall be allowed on either side/both side in the rear set back.