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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Uttar Pradesh - Subsection

Section 29(6) in New Okhla Industrial Development Area Building Regulations, 2010

(6)Extended Basement. - The basement shall be allowed within the setback only for parking purpose all around the plot boundary after leaving a minimum setback of 6.0mtrs. for fire tender movement. The top of the slab shall be flushed with the ground level and the roof shall be designed to take the load of the fire tender with mechanized ventilation.TABLE No. 1 (See regulation 24.1)Ground Coverage, FAR and Setbacks in Residential Plots
S. No. Size of Plot (Sqmtr.) Ground Coverage (In %age) Front Setback (Mtr.) Rear Setback (Mtr.) Side Setback (Mtr.) Maximum FAR
1 Upto 50.0 75 1.5 1.5 - 1.8
2 51 to 75 75 1.5 2.0 - 1.8
3 76 to 120 75 2.0 2.4 - 1.8
4 121 to 200 75 3.0 2.4 - 1.8
5 201 to 300 75 3.5 3.0 - 1.8
6 301 to 400 65 4.0 3.0 3.0 1.8
7 401 to 500 65 4.5 3.5 3.0 1.8
8 501 to 750 60 5.0 3.5 3.0 1.5
Note:- (i) Maximum building height in all size of plots shall be 15 Metres.
(ii)Total height shall be counted from top of drain to top of building without exception.
(iii)In case the pemissible ground coverage is not achieved within setbacks, the setbacks of the preceding category may be followed. In special cases where ground coverage is not achieved in the preceding category also, then Chief Executive Officer may relax the setbacks to the extent he considers fit.
(iv)In the Residential Plots with in the permissible FAR and Ground Coverage equivalent of 40 % area of rear Set Back construction shall be allowed on either side/both side in the rear set back.
TABLE No. - 2(See regulation 24.2, 24.3, 24.4, 24.5, 24.6, 24.7)Setbacks for all category and uses of plots other than individual residential Plots
S. No. Plot Size (in square metre) Front (in metre) Rear (in metre) Side (1) (in metre) Side (2) (in metre)
1. Up to 150 3.0 1.5 0 0
2. Above 151 upto 300 3.0 3.0 0 0
3. Above 301 upto 500 4.5 3.0 3.0 0
4. Above 501 upto 2000 6.0 3.0 3.0 3.0
5. Above 2001 upto 6000 7.5 6.0 4.5 4.5
6. Above 6001 upto 12000 9.0 6.0 6.0 6.0
7. Above 12001 upto 20,000 12.0 7.5 7.5 7.5
8. Above 20,001 upto 40,000 15.0 9.0 9.0 9.0
9. Above 40,001 16.0 12.0 12.0 12.0
Notes: (1) Specific setbacks shall be as per scheme/layout/zonal plan prepared by the Authority whenever such a plan is prepared by the Authority.