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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Haryana - Subsection

Section 30(20) in The Housing Board, Haryana (Regulations of Business), Regulations, 1980

(20)Reimbursement of medical claims in relaxation of rules.The cases of the following categories relating to subordinate staff shall also be referred to the Board for orders :-