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[Cites 0, Cited by 0] [Section 174(3)] [Section 174] [Entire Act]

State of Maharashtra - Subsection

Section 174(3)(iii) in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

(iii)National Cadet Corps : A student must have been enrolled in the National Cadet Corps and attended at least 75 per cent of the parades and one camp organised by N.C.C. authorities.