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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Tamilnadu - Subsection

Section 34(2) in Regulations of the Tamil Nadu Agricultural University

(2)The Director of Students Welfare and/or his assistants in the respective academic campuses shall be responsible to the Dean of the college concerned in the maintenance of students' hostel, student discipline and all other student welfare activities.