Section 34 in Regulations of the Tamil Nadu Agricultural University
34. Students' hostel and games facilities.
(1)(a)The University shall maintain separate hostels for (i) under-graduate, (ii) post-graduate, and (iii) women students, and such accommodation for the convenience of day scholars in the University. It shall also maintain hostels for teachers and working women in the University and Farmers' home. Hostel for in-service trainees of different categories shall also be provided for and maintained by the University.(b)The Director of Students Welfare assisted by full-time and/or part-time wardens shall be responsible for proper arrangements related to boarding and lodging of all categories of persons in the hostels mentioned under clause (a) above and the messes, canteen and cafeteria attached to them. The detailed rules for the purpose shall be as approved by the V ice-Chancellor.(c)The Director of Students Welfare assisted by Physical Instructors shall be responsible for providing the required facilities and for the conduct of physical education, indoor and outdoor games and the related activities. He shall also be responsible for proper maintenance of gymnasia, stadia, field tracks and court, etc.(d)The Director of Students Welfare assisted by the Wardens, Physical Instructors and such other staff and student representatives of the University shall be responsible for proper maintenance of the student discipline in the hostel and messes and their various functions and activities. The detailed rules in this regard shall be as approved by the Vice-Chancellor.(2)The Director of Students Welfare and/or his assistants in the respective academic campuses shall be responsible to the Dean of the college concerned in the maintenance of students' hostel, student discipline and all other student welfare activities.
