Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Entire Act]

State of Karnataka - Section

Section 94 in Karnataka Agricultural Produce Marketing Act 1966

94. Honorarium and travelling allowances to the Chairman [and the Vice-Chairman] [Inserted by Act 23 of 2007 w.e.f.16.8.2007.].

- [(1) The market committee shall pay to the Chairman [and the Vice-Chairman] [Substituted by Act 35 of 1986 w.e.f.17.6.1986] of the market committee such honorarium as may be prescribed.]
(2)The Chairman of a market committee shall be entitled to such travelling allowances as may be prescribed by the bye-laws.[Provisos x x x] [Omitted by Act 16 of 1991 w.e.f.1.8.1991]
(3)If the Chairman is absent from the market area with the leave of the market committee for purposes un-connected with the affairs of the market committees the Chairman shall not be entitled to an honorarium for such period of absence and the Vice-Chairman or any other member performing the functions of the Chairman during such period of leave shall be entitled to draw the honorarium for such period.