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[Cites 0, Cited by 1] [Section 94] [Entire Act]

State of Karnataka - Subsection

Section 94(3) in Karnataka Agricultural Produce Marketing Act 1966

(3)If the Chairman is absent from the market area with the leave of the market committee for purposes un-connected with the affairs of the market committees the Chairman shall not be entitled to an honorarium for such period of absence and the Vice-Chairman or any other member performing the functions of the Chairman during such period of leave shall be entitled to draw the honorarium for such period.