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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(3) in The U.P. (Regulation of Building Operations) Regulations, 1960

(3)An application referred to in Regulation 4(1) of the Regulation shall be rejected if the proposed layout is considered suitable or if the area proposed to be developed is not considered suitable for a residential colony.