Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Tamilnadu - Subsection Section 1(3) in Tamil Nadu Khadi and Village Industries Board Act, 1959 (3)It shall [come into force on such date] [This Act came into force on the 1st day of April 1960.] as the Government may, by notification, appoint.
