(4)any component or accessory part of any of the items mentioned in paragraphs (1), (2) or (3) above.(iv)[ the altering, ornamenting, finishing, furnishing, improving or otherwise processing or adopting of any goods.] [Inserted by The Tripura Sales Tax ( Fifth Amendment) Act, 1994, w. e. f. 5.11.1994.](p)[ 'Transporter' means a registered transport company, a carrier or a transporting agent operating transport business in Tripura in taxable goods.] [Inserted by The Tripura Sales Tax (Eighth Amendment) Act, 2000, w. e. f. 27.02.2000.]
