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[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

State of Tripura - Subsection

Section 2(4)(iv) in Tripura Sales Tax Act, 1976

(iv)[ the altering, ornamenting, finishing, furnishing, improving or otherwise processing or adopting of any goods.] [Inserted by The Tripura Sales Tax ( Fifth Amendment) Act, 1994, w. e. f. 5.11.1994.]