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Madhya Pradesh High Court

Samander Singh vs Babulal on 25 October, 2023

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE SA No. 1095 of 2022 (SAMANDER SINGH Vs BABULAL AND OTHERS) Dated : 25-10-2023 Shri Chandrakant Verma, counsel for the appellant.

Shri A.S. Parihar, counsel for the State.

Let the matter be listed after four weeks. I.R. to continue till the next date of hearing.

(SUBODH ABHYANKAR) JUDGE krjoshi Signature Not Verified Signed by: KHEMRAJ JOSHI Signing time: 25-10-2023 18:00:18