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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Bihar - Subsection

Section 81(2) in Bihar Inland Vessels Rules, 2013

(2)A mechanically propelled vessel of less than 10 meters in length in-lieu of the lights prescribed in paragraph (1) may exhibit an all-round white light, and shall if practicable also exhibit side lights or a combined lantern.