Section 28 in The Goa, Daman And Diu Land Revenue Code, 1968
28. Saving of powers of Government.
- Nothing contained in any provision of this Code shall derogate from the right of the Government to dispose of any land which is the property of the [* * *] [The word 'Central' omitted by the Goa Land Revenue Code Adaptation of Laws Order, 1987.] Government, on such terms and conditions as it deems fit.Of Use of Land
