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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Manipur - Subsection

Section 53(3) in Manipur International University Act, 2018

(3)A copy of the Annual report duly approved by the Governing Board shall be sent to the State Government on or before December 31 following close of the financial year in March 31 each year for information.