Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act] State of Tamilnadu - Subsection Section 14(3)(ii) in Tamil Nadu Infrastructure Development Act, 2012 (ii)the cost effectiveness of implementation through public-private partnership with a value for money test, as may be prescribed in the regulations;