Section 225(3) in Andhra Pradesh Panchayat Raj Act, 1994
(3)Any ballot paper found upon the person arrested on search shall be made over for safe custody to a police officer by the presiding officer or when the search is made by a police officer, shall be kept by such officer in safe custody.[225-A. "Liquor not to be sold given or distributed on polling day. [Inserted by Act No. 22 of 2006, dated 19.4.2006.]