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[Cites 0, Cited by 0] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(8) in Central University of Himachal Pradesh (Amendment) Statutes, 2019

(8)School of Languages
(a)Departments of Studies
(i)Department of English
(ii)Department of Hindi
(iii)Department of Punjabi & Dogri
(iv)Department of Urdu
(v)Department of Sanskrit, Pali and Prakrit
(vi)Department of Linguistics & Etymology
(vii)Department of Other Indian Languages
(viii)Department of African Languages
(ix)Department of Asian Languages
(x)Department of European Languages
(xi)Such other Departments as may be established from time to time and assigned by the Ordinances
(b)Centres of Studies
(i)Centre for Studies in Bharatiya Darshan
(ii)Centre for Indian Literature
(iii)Centre for Translation Studies
(iv)Centre for Endangered Himalayan Languages
(v)Centre for Tribal Literature of America
(vi)Centre for Linguistics and Etymological Studies
(vii)Such other Centres as may be established from time to time and assigned by the Ordinances
(8-A) School of Humanities
(a)Departments of Studies
(i)Department of Philosophy
(ii)Department of Psychology
(iii)Such other Department as may be established from time to time and assigned by the Ordinances
(a)Centres of Studies
(i)Centre of Family & Community Studies
(ii)Centre of Bharatiya Panth, Matt, Sampraday and Semitic Religions
(iii)Centre for Yoga Studies
(iv)Such other Centres as may be established from time to time and assigned by the Ordinances