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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(12) in Madhya Pradesh Road Safety Fund Rules, 2017

(12)Money shall be drawn and spent from Demand Number 03 - Major Head 2055 - 800 - 8333 - State Road Safety Scheme and it shall be recouped time to time from the Head 8235 - 200 - (1416), Road Safety Fund by the order issued by Home Department with prior consent of Finance Department.