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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Gujarat - Subsection

Section 24(2)(i) in The Shree Somnath Sanskrit University Act, 2005

(i)Dean of the Faculty, who shall be nominated by the Vice-Chancellor from amongst University teachers and college, teachers by rotation in such manner as may be prescribed,