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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Gujarat - Subsection

Section 24(2) in The Shree Somnath Sanskrit University Act, 2005

(2)Each Faculty shall consist of-
(i)Dean of the Faculty, who shall be nominated by the Vice-Chancellor from amongst University teachers and college, teachers by rotation in such manner as may be prescribed,
(ii)three teachers nominated by the Vice-Chancellor from the University Departments other than the Deans of Faculty and colleges,
(iii)two persons to be co-opted by the Faculty in respect of each Department in the Faculty from amongst such persons who are experts in the subject dealt with by the Department.