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Madhya Pradesh High Court

Aryan Sharma vs Union Of India on 22 May, 2025

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

1 WP-18967-2025 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 18967 of 2025 (ARYAN SHARMA Vs UNION OF INDIA AND OTHERS ) Dated : 22-05-2025 None for the parties.

Let the matter be listed on 26.05.2025.

(SUBODH ABHYANKAR) V. JUDGE Bahar Signature Not Verified Signed by: BAHAR CHAWLA Signing time: 22-05-2025 18:03:16