Madhya Pradesh High Court
Aryan Sharma vs Union Of India on 22 May, 2025
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 WP-18967-2025 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 18967 of 2025 (ARYAN SHARMA Vs UNION OF INDIA AND OTHERS ) Dated : 22-05-2025 None for the parties.
Let the matter be listed on 26.05.2025.
(SUBODH ABHYANKAR) V. JUDGE Bahar Signature Not Verified Signed by: BAHAR CHAWLA Signing time: 22-05-2025 18:03:16