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State of Uttarakhand - Section

Section 16 in Irrigation Department, Uttaranchal Service of Ministerial Cadre (Group 'C') Rules, 2003

16. Procedure for recruitment by promotion.

(1)For the recruitment by promotion to all the posts of the Service, a Committee shall be constituted by the Head of Department as follows :
(i) Chief Engineer Incharge of the establishment ... Chairman
(ii) Senior Staff Officer (H.O.D.) ... Member
(iii) Superintending Engineer (Karmik) ... Organizer
(iv) An officer belonging to the Scheduled Caste/Tribe ... Member
(2)The organizer shall prepare a list according to the seniority of the candidates and submit it, along with the character rolls and such other documents which are considered necessary to the Selection Committee for considering the promotion.
(3)The Committee shall consider the names according to the documents submitted under sub-clause (2) above and select the candidates for promotion on the basis of seniority subject to rejection of unfit.
(4)The Committee shall prepare a list of the selected candidates in accordance with the seniority and submit to the Head of Department.