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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttarakhand - Subsection

Section 16(1) in Irrigation Department, Uttaranchal Service of Ministerial Cadre (Group 'C') Rules, 2003

(1)For the recruitment by promotion to all the posts of the Service, a Committee shall be constituted by the Head of Department as follows :
(i) Chief Engineer Incharge of the establishment ... Chairman
(ii) Senior Staff Officer (H.O.D.) ... Member
(iii) Superintending Engineer (Karmik) ... Organizer
(iv) An officer belonging to the Scheduled Caste/Tribe ... Member