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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(c) in The University of Rajasthan (Amendment) Act, 1988

(c)after the expression "other than the Institute of Correspondence Studies" inserted as aforesaid, the expression "and all other colleges, institutions and institutes situated within the Municipal limits of Jaipur" shall be inserted; and