Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 75(9)] [Section 75] [Entire Act]

State of Jharkhand - Subsection

Section 75(9)(iii) in Jharkhand Panchayat Raj Act, 2001

(iii)Organising awareness camps, seminars and training programmes, agricultural and industrial exhibitions for benefit of rural areas.